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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011

1. Short title and commencement.

(1)These rules may be called the Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011.
(2)These rules shall come into force from the date of publication in the Andhra Pradesh Gazette.