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Punjab-Haryana High Court

Haryana State Industrial Development ... vs Rameshwar Dass And Others on 11 February, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                      R.F.A. No. 3137 of 2010 (O & M)
                                         (LAC NO. 470 OF 2004)


Haryana State Industrial Development Corporation Ltd, now known as
Haryana State Industrial & Infrastructure Development Corporation Ltd.

                                                         ......Appellant
                             Versus

Rameshwar Dass and others
                                                         .....Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Senior Advocate with Mr. Kamal Sehgal, Advocate for the appellant. Mr. D.D. Gupta, Addl. Advocate General, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2373 of 2010, titled as Madan Pal Versus State of Haryana and another.

(RAJESH BINDAL) 11.2.2011 JUDGE A.Gupta