Punjab-Haryana High Court
Haryana State Industrial Development ... vs Rameshwar Dass And Others on 11 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 3137 of 2010 (O & M)
(LAC NO. 470 OF 2004)
Haryana State Industrial Development Corporation Ltd, now known as
Haryana State Industrial & Infrastructure Development Corporation Ltd.
......Appellant
Versus
Rameshwar Dass and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Senior Advocate with Mr. Kamal Sehgal, Advocate for the appellant. Mr. D.D. Gupta, Addl. Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2373 of 2010, titled as Madan Pal Versus State of Haryana and another.
(RAJESH BINDAL) 11.2.2011 JUDGE A.Gupta