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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(4)(c) in The Goa Command Area Development Act, 1997

(c)dig and bore into the top soil or sub-soil and collect soil samples for the purpose of technical investigation without causing any loss or damage to the structure, tree or crops standing thereon and any hole or pit caused thereon shall be made good by the Canal Officer or any Official authorised by him;