Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 279A] [Entire Act] Union of India - Subsection Section 279A(7) in Constitution of India, 1950 (7)One-half of the total number of Members of the Goods and Services Tax Council shall constitute the quorum at its meetings.
