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[Cites 0, Cited by 0] [Section 379(1)] [Section 379] [Entire Act]

State of Punjab - Subsection

Section 379(1)(c) in The Punjab Municipal Act, 1999

(c)cause such bars, chains, or posts to be fixed across or in any street in which any such work of construction or repair is under execution, as are necessary in order to prevent the passage of vehicles or animals and avert danger.