Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(iv) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(iv)To recommend to the competent authority to evaluate the cost of repairs to be given to the owners to bring the existing building to the original shape;