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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Meghalaya - Subsection

Section 102(2)(b) in The Meghalaya Co-operative Societies Rules

(b)The Registrar may, by an order in writing fix a sum not exceeding Rupees twenty-five to meet the cost of the proceeding under sub-section (3) of Section 71 of the Act.