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[Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(5)(i) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(i)to be responsible for the organisation and conduct of resident teaching, research and extension education of his department and for that purpose shall pass such orders as may be necessary in consultation with the concerned Principal, Associate Dean, after approval of the Dean and the Director.