Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(1)(b) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(b)Fund of Category I Alternative Investment Funds may invest in units of Category I Alternative Investment Funds of same sub-category: