Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of West Bengal - Subsection Section 22(1) in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985 (1)The Central Government may, by notification in the Official Gazette, make rules to carry out the provisions of this Act.
