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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.

(c)"Company means the Bengal Immunity Company Limited being a company as defined in the Companies Act, 1956 (1 of 1956) and have its registered office at 153, Lenin saranee, Calcutta-700013;