Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(7)(h) in Maharaja Ranjit Singh State Technical University Act, 2014

(h)to administer and control the funds of the University and to authorize the opening and operation of the Bank Accounts;