Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(ix) in The Bihar Agricultural Produce Markets Act, 1960 (ix)the planting and rearing of trees, and making arrangements for providing water to the persons and cattle coming to a market and like purposes;
