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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(2) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(2)The Academic Council shall cause every such college or institution to be inspected from time to time by one or more competent persons authorized by it in this behalf.