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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(2) in Bihar Documents Writers' Licensing Rules, 1968

(2)If a licence is lost or destroyed, a duplicate may on adequate proof of such loss or destruction, be issued to the licensee on payment of a fee of Rs. 1.00 for each such case.