Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 5 February, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/122/2016
DEBJYOTI GUPTA
VS
INDIABULLS VENTURES LTD
BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR
Date: 5th February, 2025.
Appearance:
Mr. Deva Nand Misra, Adv. Mr. S. Kumar Singh, Adv.
Mr. H. Agarwal, Adv.
...for the defendant The Court:- None appears for the plaintiff.
In terms of Order dated 21st November, 2024 the suit is marked as undefended.
The matter is adjourned to 14th February, 2025.
(SUGATO MAJUMDAR, J.) S. A. AR (CR)