Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Gujarat - Subsection Section 53(2)(a) in The Gujarat Secondary and Higher Secondary Education Act, 1972 (a)the constitution, powers and functions of committees appointed under Section 18 and the term of office of members thereof;