Supreme Court - Daily Orders
Kantaru Rajeevaru vs Indian Young Lawyers Association ... on 15 April, 2026
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.901 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3358/2018 in W.P.(C) No. 373/2006
[Arising out of impugned final judgment and order dated 28-09-2018
in W.P.(C) No. 373/2006 passed by the Supreme Court of India]
KANTARU RAJEEVARU Petitioner(s)
VERSUS
INDIAN YOUNG LAWYERS ASSOCIATION THR.ITS
GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS. Respondent(s)
(IA No. 184901/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
148814/2018 - EX-PARTE STAY and IA No. 61348/2020 - PERMISSION TO
APPEAR AND ARGUE IN PERSON)
WITH
Diary No(s). 38136/2018 (PIL-W)
(IA No. 147556/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 147553/2018 - EX-PARTE STAY and IA No. 147560/2018
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3449/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR PERMISSION ON IA 12640/2019, FOR
INTERVENTION/IMPLEADMENT ON IA 12642/2019, FOR INTERVENTION/
IMPLEADMENT ON IA 13067/2019 and FOR APPLICATION FOR PERMISSION ON
IA 13069/2019)
W.P.(C) No. 1285/2018 (PIL-W)
(IA No. 161415/2018 - APPLICATION FOR PERMISSION and IA No.
161417/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
R.P.(C) No. 3470/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159846/2018, IA No. 159851/2018 - APPOINTMENT OF COMMR./RECEIVER
and IA No. 159847/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 40191/2018 (PIL-W)
(IA No. 154302/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
Signature Not Verified
Diary No(s). 40405/2018 (PIL-W)
Digitally signed by
NITIN TALREJA
Date: 2026.04.15
(IA No. 156986/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
17:01:45 IST
Reason:
PETITION)
1
Diary No(s). 40570/2018 (PIL-W)
(IA No. 155904/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 155898/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 155899/2018 - STAY APPLICATION)
W.P.(C) No. 1339/2018 (PIL-W)
(IA No. 159262/2018 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
166074/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
R.P.(C) No. 3473/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159854/2018 and IA No. 159855/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 42085/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
161184/2018, IA No. 161182/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION and IA No. 161187/2018 - CONDONATION OF DELAY
IN FILING REVIEW PETITION)
Diary No(s). 12161/2019 (PIL-W)
W.P.(C) No. 740/1986 (X)
(IA No. 151454/2022 – CLARIFICATION/DIRECTION, IA No. 2/2002 –
INTERVENTION APPLICATION and IA No. 5/2005 – INTERVENTION/
IMPLEADMENT)
Crl.A. No. 39/1991 (II-E)
SLP(C) No. 18889/2012 (III-B)
(IA No.114561/2017-INTERVENTION APPLICATION and IA No.114567/2017-
INTERVENTION APPLICATION and IA No.114574/2017-INTERVENTION
APPLICATION, IA No. 20/2013 - EXEMPTION FROM FILING O.T., IA No.
3/2013 - INTERVENTION APPLICATION, IA No. 114574/2017 -
INTERVENTION APPLICATION, IA No. 114567/2017 - INTERVENTION
APPLICATION, IA No. 114561/2017 - INTERVENTION APPLICATION, IA No.
22/2014 - PERMISSION TO FILE ANNEXURES, IA No. 21/2013 - PERMISSION
TO FILE ANNEXURES and IA No. 19/2013 - PERMISSION TO FILE
ANNEXURES)
W.P.(C) No. 286/2017 (PIL-W)
R.P.(C) No. 3359/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR INTERVENTION APPLICATION ON IA 151061/2018)
Diary No(s). 37946/2018 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
146913/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 146914/2018 , FOR STAY APPLICATION ON IA 146915/2018,
IA No. 146916/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
2
R.P.(C) No. 3469/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147148/2018)
Diary No(s). 38135/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147520/2018 and IA No. 147521/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION)
R.P.(C) No. 3380/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 149541/2018 and IA No. 155358/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3379/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 149566/2018 and IA No. 155361/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3444/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149630/2018 and IA No. 149635/2018 - STAY
APPLICATION)
R.P.(C) No. 3462/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 188613/2019 - APPROPRIATE ORDERS/DIRECTIONS)
Diary No(s). 38764/2018 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
149892/2018 and IA No. 149870/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION)
Diary No(s). 38769/2018 (PIL-W)
(FOR ORAL HEARING ON IA 149908/2018 and IA No. 155639/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 38907/2018 (PIL-W)
(FOR ORAL HEARING ON IA 150428/2018 and IA No. 150424/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
R.P.(C) No. 3377/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA FOR ORAL HEARING ON IA 150669/2018 and IA No. 155353/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 39023/2018 (PIL-W)
(IA No. 150868/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 20683/2019 - EXEMPTION FROM FILING O.T. and IA No.
20681/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No(s). 39135/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150947/2018, FOR ORAL HEARING ON IA 150948/2018, FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS ON IA 160906/2018 FOR ON IA
160906/2018)
3
Diary No(s). 39248/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151213/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151214/2018)
Diary No(s). 39258/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151240/2018 and FOR ORAL HEARING ON IA 151248/2018)
Diary No(s). 39317/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151375/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151376/2018)
W.P.(C) No. 1323/2018 (PIL-W)
(IA No. 156782/2018 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
19542/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
W.P.(C) No. 1305/2018 (X)
(IA No. 154313/2018 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
23873/2019 - RECALLING THE COURTS ORDER)
Diary No(s). 39642/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
152356/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 152366/2018, FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS ON IA 152375/2018 FOR ON IA 152375/2018, IA No.
152375/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
R.P.(C) No. 3381/2018 in W.P.(C) No. 373/2006 (PIL-W)
Diary No(s). 40056/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
153708/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 153710/2018 and FOR EX-PARTE STAY ON IA 153714/2018)
Diary No(s). 40681/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
156217/2018 and FOR ORAL HEARING ON IA 156218/2018)
Diary No(s). 40713/2018 (PIL-W)
(IA No. 156339/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
Diary No(s). 40840/2018 (PIL-W)
(IA No. 157004/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
Diary No(s). 40885/2018 (PIL-W)
(IA No. 157171/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 157172/2018 - CONDONATION OF DELAY IN FILING
4
REVIEW PETITION)
Diary No(s). 40887/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157177/2018 and FOR APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION ON IA 157180/2018)
Diary No(s). 40888/2018 (PIL-W)
(IA No. 157184/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION)
Diary No(s). 40898/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157231/2018, FOR ORAL HEARING ON IA 157232/2018 and FOR STAY
APPLICATION ON IA 157238/2018)
R.P.(C) No. 3457/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 157246/2018)
Diary No(s). 40910/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157266/2018 and FOR APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION ON IA 157271/2018)
Diary No(s). 40924/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157302/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157303/2018)
Diary No(s). 40929/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157304/2018 and FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157305/2018)
Diary No(s). 41005/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157490/2018, FOR APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION ON IA 157493/2018 and FOR CONDONATION OF
DELAY IN FILING REVIEW PETITION ON IA 157495/2018)
Diary No(s). 41091/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157744/2018, FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 159266/2018 and FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS ON IA 159342/2018)
Diary No(s). 41264/2018 (PIL-W)
(IA No. 158344/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 158346/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 41395/2018 (PIL-W)
(IA No. 158854/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 158855/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 158845/2018 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 158849/2018 - STAY APPLICATION)
5
Diary No(s). 41586/2018 (PIL-W)
(IA No. 159839/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 159841/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 159837/2018 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 159838/2018 - STAY APPLICATION)
R.P.(C) No. 3480/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
160743/2018 and FOR CONDONATION OF DELAY IN FILING REVIEW PETITION
ON IA 160745/2018)
Diary No(s). 41896/2018 (PIL-W)
(IA No. 160768/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 160769/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 42264/2018 (PIL-W)
(IA No. 161648/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 161649/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 161651/2018 - PERMISSION TO FILE SLP
WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER and IA No.
161650/2018 - STAY APPLICATION)
Diary No(s). 42337/2018 (PIL-W)
(IA No. 161855/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 161857/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
MA 3113/2018 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 165960/2018 - CLARIFICATION/DIRECTION)
Diary No(s). 44021/2018 (PIL-W)
(IA No. 169213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 169218/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 44991/2018 (PIL-W)
(IA No. 173678/2018 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 173684/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION and IA No. 173685/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
Diary No(s). 46720/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
181574/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 181578/2018 and FOR CONDONATION OF DELAY IN FILING
REVIEW PETITION ON IA 181581/2018)
Diary No(s). 47720/2018 (PIL-W)
(IA No. 184745/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION and IA No. 184747/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
6
Diary No(s). 2252/2019 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9609/2019, FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION
ON IA 9611/2019, FOR ORAL HEARING ON IA 9614/2019 and FOR
CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 9617/2019)
R.P.(C) No. 345/2019 in W.P.(C) No. 373/2006 (PIL-W)
(IA No. 19518/2019 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT and IA No. 19017/2019 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 2998/2019 (PIL-W)
(IA No. 13225/2019 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 13217/2019 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION, IA No. 13229/2019 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 13221/2019 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No. 13676/2019 - EXEMPTION FROM FILING
PAPER BOOKS)
W.P.(C) No. 472/2019 (PIL-W)
(IA No. 18125/2020 - APPLICATION FOR PERMISSION and IA No.
60456/2019 - EXEMPTION FROM FILING O.T.)
W.P.(Crl.) No. 338/2019 (X)
(IA No.185240/2019-EXEMPTION FROM FILING O.T.)
Date : 15-04-2026 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
HON'BLE MR. JUSTICE PRASANNA B. VARALE
HON'BLE MR. JUSTICE R. MAHADEVAN
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
Mr. K. Parameshwar, Sr. Adv. (A.C.)
Mr. M V Mukunda, Adv.
Mr. Raji Gururaj, Adv.
Mr. N. Sai Kaushal, Adv.
Ms. Veda Singh, Adv.
Mr. Prasad Hedge, Adv.
Mr. Adit Vikramaditya Garg, Adv.
Mr. Vallari K.N., Adv.
Mr. Shivam Singh, Adv.(A.C).
Mr. Harpreet Singh Gupta, Adv.
Ms. Spoorthi Cotha, Adv.
Mr. Yoshit Jain, Adv.
7
Mr. Krishna Kumar Singh, Adv.(Nodal Counsel)
Ms. Shaswati Parhi, Adv. (Nodal Counsel)
For Petitioner(s) :Mr. Mukesh K. Giri, AOR
Mr. Mandaar Mukesh Giri, Adv.
Mr. Pranjal Kumar, Adv.
Mr. Kunal Chaudhary, Adv.
Mr. P B Krishnan, Sr. Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. Rajeev Mishra,, Adv.
Mr. Thomas Martin K, Adv.
Mr. Rajeev Mishra, Adv.
Mr. Sunil Narayanan, Adv.
Mr. Sanish C R,, Adv.
Mr. Anila T Thomas, Adv.
Mr. Sanish C R, Adv.
Mr. V Giri, Sr. Adv.
Mr. Abhilash M.r., Adv.
Mr. Sayooj Mohandas, Adv.
Mr. K S Bharathan, Adv.
Mr. Vuzmal Nehru, Adv.
Mr. Arjun Raghuvanshi, Adv.
M/s M R Law Associates, AOR
Mr. C.R. Jaya Sukin, Adv.
Ms. Yashika Anand, Adv.
Ms. Jyoti Zongluju, Adv.
Ms. Priya Rani, Adv.
Mr. Dharam Pal Choudhary, Adv.
Mr. Z.h.isaac Haiding, Adv.
Mr. Narender Kumar Verma, AOR
Ms. Prachi Bajpai, AOR
Mr. Ranbir Singh Yadav, AOR
Mr. Prateek Yadav, Adv.
Mr. Puran Mal Saini, Adv.
Mr. Yogesh Yadav, Adv.
Ms. Pratima Yadav, Adv.
Ms. Anzu K. Varkey, Adv.
Mrs. Manik Karanjawala, AOR
Mr. Anish R. Shah, AOR
Mr. Adarsh Kumar Pandey, Adv.
Mr. Vignesh Singh, Adv.
Mr. Mukesh Kumar, Adv.
Mr. Ankit Sahu, Adv.
8
Mr. Gopal Shankaranarayan, Adv.
Mr. Biju P Raman, AOR
Ms. Usha Nandini V, Adv.
Mr. John Thomas Arakal, Adv.
Ms. Nandana Harikrishnan, Adv.
Mr. Vishal Sinha, Adv.
Mr. Tushar Shrivastava, Adv.
Mr. Siddharth Venugopal, Adv.
Mr. Aayushman Aggarwal, Adv.
Mr. Pradyut Kashyap, Adv.
Ms. Trisha Chandran, Adv.
Ms. Smruthi Gangadhar, Adv.
Mr. Madhav Gupta, Adv.
Ms. Anzu. K. Varkey, AOR
Mr. N. P. Rakeesh Panicker, Adv.
Mr. Kamal Mohan Gupta, AOR
Mr. P.R. Kovilan Poongkuntran, Adv.
Mrs. Geetha Kovilan, AOR
Mr. Abhilash M.R.,adv., Adv.
Mr. Ranjan Kumar, AOR
Mr. Mr. Vinodh Kanna B, Adv.
Ms. Manjari Singh, Adv.
Ms. Ann Melvin, Adv.
Mr. Arun Kumar, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. Kapil Dev Yadav, Adv.
Mr. Anil C Nishani, Adv.
Mr. J K Mishra, Adv.
Mr. Krishna M Singh, Adv.
Mr. Kushal U, Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. C. Aryama Sundaram, Sr. Adv.
Mr. Sreegesh M.k, Adv.
Mr. A. Venayagam Balan, AOR
Ms. Rohini Musa, Adv.
Mrs. Santhanalakshmi, Adv.
Mr. Puneet Thakur, Adv.
Mrs. Meera Karta, Adv.
Mr. R K Pandey, Adv.
Mr. Ramesh Babu M. R., AOR
Dr. Abhishek M. Singhvi, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. L. Nidhiram Sharma, Adv.
Mr. Aditya Dhingra, Adv.
9
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv.
Ms. Nivedita Sudheer, Adv.
Ms. Malini Poduval, AOR
M/S. Mukesh Kumar Singh And Co., AOR
Mr. Padmesh Mishra, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Narendra Kumar Goyal, Adv.
Mr. Vikash Kumar, Adv.
Ms. Maulshree, Adv.
Mr. L.sivaraman, Adv.
Mr. Kadam Hans, Adv.
Mr. C.m.dwivedi, Adv.
Mr. A.k.chaturvedi, Adv.
Ms. Anushka Mamgain, Adv.
Ms. Komal Singh, Adv.
Ms. Kajal Rani, Adv.
Mr. Kunwar Siddhartha Singh, Adv.
Mr. Satya Mitra, AOR
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. P. V. Yogeswaran, AOR
Mr. Bhakti Vardhan Singh, Adv.
Mr. Vinayak Goel, Adv.
Mr. Ronak Shankar Agarwal, Adv.
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Mr. V. Kandha Prabhu, Adv.
Ms. Dhatri Singh, Adv.
Ms. Maitri Goal, Adv.
Mr. L. R. Venkatesan, Adv.
Mr. Arun Singh, Adv.
Ms. Hari Preethi, Adv.
Mr. K Velmurugan, Adv.
Mr. Guneswaran Pv, Adv.
Mr. A. Raghunath, AOR
Mr. Vishnu Shankar Jain, AOR
Ms. Marbiang Khongwir, Adv.
Ms. Mani Munjal, Adv.
Mr. Parth Yadav, Adv.
Mr. Saurabh Singh, Adv.
Mr. V. K. Biju, AOR
Mr. Atul Tripathi, Adv.
Ms. Anjali Mishra, Adv.
10
Ms. Kumari Nidhi Tripathi, Adv.
Mr. M. T. George, AOR
Mr. Shishir Pinaki, AOR
Mr. D. Mahesh Babu, Adv.
Mr. Jojo Jose, Adv.
Ms. Sunitha John, Adv.
Dr. Bhim Pratap Singh, Adv.
Mr. Dhaneswar Gudapalli, Adv.
Mr. Satyeyu Veer, Adv.
Ms. Mallika Das, Adv.
Mr. Bamandla Venkatesh, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Tushar Singh, Adv.
Mr. Yashaswi Sk Chocksey, Adv.
Mr. Rahul Narang, Adv.
Mr. Harshad Sundar, Adv.
Mr. Nihar Dharmadhikari, Adv.
Ms. Aishwarya Raj Mishra, Adv.
Mr. Krishna Kumar Singh, AOR
Mr. Jose Abraham, AOR
Dr. Sebastian Joseph, Adv.
Mr. Anto G Robert, Adv.
Mr. George Ninan George, Adv.
M/S. Kmnp Law, AOR
Mr. Rohan Thawani, Adv.
Mr. Kuriakose Varghese, Adv.
Ms. Pooja Dhar, Adv.
Mr. V. Shyamohan, Adv.
Ms. Priyanka Agarwal, Adv.
Ms. Sradhaxna Mudrika, Adv.
Ms. Anshika Bajpai, Adv.
Ms. Vrinda Goel, Adv.
Ms. Ambica Sundaram, Adv.
Ms. Maryam Junaid, Adv.
Mr. Parijat Kishore, AOR
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Arun Poomulli, Adv.
Mr. Harsh Vardhan Shyam, Adv.
Ms. Jeby Mather, Adv.
Mr. K. Rajeev, AOR
Ms. Niveditha R Menon, Adv.
Mr. Aditya Verma, Adv.
Mr. Tarun Kumar, Adv.
11
Mr. J. Sai Deepak, Sr. Adv.
Mr. Suvidutt M.s., AOR
Ms. Deepika Singh, Adv.
Ms. Disha Puri, Adv.
Mr. R. Abhishek, Adv.
Ms. Shaktiki Sharma, Adv.
Mr. Avinash Sharma, Adv.
Ms. Purnima Vashistha, Adv.
Ms. Sidhi Pramod Rayudu, Adv.
Mr. Avinash K. Sharma, Adv.
Mr. Ashutosh Nagar, Adv.
Ms. Sucheta Joshi, Adv.
Mr. Aravind C, Adv.
Mr. Aditya Sharma, Adv.
Dr. G. Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. Hari Krishnan Pv, Adv.
Mr. Kavin Ananth C, Adv.
Ms. Heena, Adv.
Mrs. A Ashoka Devi, Adv.
Ms. Shobha Ramamoorthy, AOR
Mr. Shilp Vinod, Adv.
Ms. Supriya, Adv.
Mr. Rahul Bajaj, Adv.
Mr. J Sai Deepak, Sr. Adv.
Mr. K. V. Muthu Kumar, AOR
Ms. Anu B, Adv.
Ms. Gagandeep Chauhan, Adv.
Mr. Piyush Dwivedi, AOR
Mr. Robin Khokhar, AOR
Mr. Ram Bhadauria, Adv.
Ms. Ritu Reniwal, Adv.
Mr. B.n. Dubey, Adv.
Mr. Mahendra Kumawat, Adv.
Mr. Rabin Majumder, AOR
Mr. P.N.ravindran, Sr. Adv.
Mr. A. Hariprasad, Sr. Adv.
Mr. C.N. Sreekumar, Sr. Adv.
Mr. T. G. Narayanan Nair, AOR
Mr. Ramesh Babu M.r, Adv.
Ms. Swathi H Prasad, Adv.
Ms. Priya Balakrishnan, Adv.
Ms. Samyuktha H. Nair, Adv.
Mr. Savyasachi Narayanan, Adv.
12
Petitioner-in-person
Mr. C S Vaidnathan, Sr. Adv.
Mr. K.V. Mohan, AOR in RP No. 3359/2018
Mr. Akshay Nagrajan, Adv.
Mr. Ronak Shankar Agarwal, Adv.
Mr. Vinayak Goel, Adv.
Mr. K. V. Balakrishnan, Adv.
Mr. R. K. Raghavan, Adv.
Ms. Aditi Anil Dani, Adv.
Mr. Arvind P Datar, Sr. Adv.
Mr. K. V. Mohan, AOR
Ms. Ranu Purohit, Adv.
Mr. J Sai Deepak, Sr. Adv.
Mr. V. Shyamohan, Adv.
Ms. Shaktiki Sharma, Adv.
Ms. Priyanka Agarwal, Adv.
Mr. Abhishek Sharma, Adv.
Ms. Sradhaxna Mudrika, Adv.
Ms. Anshika Bajpai, Adv.
Ms. Vrinda Goel, Adv.
Mr. V. Shyamohan, AOR
Mr. Sridhar Potaraju, Sr. Adv.
Mr. Bhakti Vardhan Singh, Adv.
Ms. Niharika Singh, Adv.
Ms. Chamundeswari Pemmasani, Adv.
Ms. Arlene Noronha, Adv.
Mrs. C Rubavathi, Adv.
Mr. C Raghavendren, Adv.
Mr. M. A. Chinnasamy, AOR
Mrs. Shiraz Contractor Patodia, AOR
Mr. J P Cama, Sr. Adv.
Mr. Santosh Kumar Pandey, AOR
Mr. Santosh Kumar Vishwakarma, Adv.
Ms. Bhavya Tyagi, Adv.
Mr. Venkata Raghuvamsy D, Adv.
Mr. Shine P Shasidhar, Adv.
Mr. Vr Raman, Adv.
Ms. Rashmi Singhania, AOR
Mr. Yash Singhania, Adv.
Mr. Anand Padmanabhan, Sr. Adv.
Ms. Aswathi M.k., AOR
Mr. Arivazhagan A.c, Adv.
Mrs. Nimisha Thomas, Adv.
Mr. Niraj Paonam, Adv.
13
Mr. Jayant Muthuraj, Sr. Adv.
Mr. V.chitambaresh, Sr. Adv.
Ms. Usha Nandini V., AOR
Mr. Biju P Raman, Adv.
Mr. John Thomas Arakal, Adv.
Ms. Nandana Harikrishnan, Adv.
Ms. Dimple Nagpal, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Anoop Prakash Awasthi, AOR
Mr. Santosh Kumar, Adv.
Mr. Praneet Pranav, Adv.
Mr. Bhaskar T Gowtham, Adv.
Mr. Raghu Vamsy Dasika, Adv.
Mr. Chandrashekhar A.chakalabbi, Adv.
Mr. Subodh Patil, Adv.
Mr. Alabhya Dhamija, Adv.
Mr. Venkat Tripathi, Adv.
Mr. Bhavya Tyagi, Adv.
Mr. Trithiksha Padman, Adv.
Mr. Chandrakant Reddy, Adv.
Mr. Aman Shukla, Adv.
Mr. Shubham Dubey, Adv.
Mr. Rushikanta Dash, Adv.
Ms. Jasleen Kaur, Adv.
Mr. V V V V Pattabhi Ram, Adv.
Mr. Sankalp Goswami, Adv.
Mr. Azhar Alam, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Raju Ramachandran, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Manik Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Mr. Jatin Mongia, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Arjun Sharma, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Shruti Narayan, Adv.
Mr. Akhil Abraham Roy, Adv.
Ms. Swati Bhardwaj, Adv.
Ms. Prerna Shaha, Adv.
Mr. Pranav Garg, Adv.
Mr. Vikram Aditya Narayan, Adv.
Mr. Mohd. Afeef, Adv.
Ms. Nida Khan Salim, Adv.
Mr. Aditya Sidhra, Adv.
M/S. Karanjawala & Co., AOR
Mr. R. Krishnaraj, Adv.
Mr. Tom Joseph, AOR
14
Dr. Linto K.b., Adv.
Mr. Kumar Gaurav, Adv.
Ms. Anugraha Sabu, Adv.
Ms. Aishwarya Bhati, ASG
Ms. Sonali Jain, Adv.
Ms. Shagun Thakur, Adv.
Ms. Poornima Singh, Adv.
Mr. Abhinav Aggarwal, Adv.
Ms. Hemadri Sharma, Adv.
Ms. Khushboo Choudhary, Adv.
Mr. G.S. Makker, AOR
Mr. Colin Gonsalves, Sr. Adv.
Mr. Kamran Khwaja, Adv.
Mr. Satya Mitra, AOR
Mr. Ram Narayan Mohanty, Adv.
Mr. Surendra Gautam, Adv.
Mr. Veer Pratap Singh, AOR
Mr. Darius Khambata, Sr. Adv.
Ms. Indira Jaisingh, Sr. Adv.
Mr. Ravindra Shrivastava, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Ms. Shiraz Contractor Patodia, AOR
Ms. Nina Nariman, Adv.
Mr. Ashish Singh, Adv.
Ms. Divya Sharma, Adv.
Ms. Juhi Chawla, Adv.
Mr. Mayank Singhal, Adv.
Mr. Adityaraj Patodia, Adv.
Ms. Shruti Verma, Adv.
Mr. Boudhik Garg, Adv.
Mr. Atharv Joshi, Adv.
Ms. Kavya Verma, Adv.
Ms. Khushi Rastogi, Adv.
Mr. Arjun Sharma, Adv.
Mr. Svarit Uniyal Mishra, Adv.
Ms. Padmja Mishra, Adv.
Ms. Madhusruthi Neelakantan, Adv.
Ms. Aditi Paul, Adv.
Ms. Sumana Mukherjee, Adv.
Mr. Rakesh K. Khanna, Sr. Adv.
Ms. Sunita Tiwari, Adv.
Mr. T.S. Chaudhary, Adv.
Ms. Sadhana Sandhu, AOR
Mr. Aditya Pushkal Khanna, Adv.
Ms. Ramya Khanna, Adv.
Mr. Arjun Jain, Adv.
Mr. Mathews J. Nedumpara, Adv.
15
Ms. Maria Nedumpara, Adv.
Ms. Hemali Suresh Kurne, Adv.
Mr. Shameem Fayiz, Adv.
Ms. Manju Jetley, AOR
For Respondent(s) :Ms. Usha Nandini V., AOR
Mr. Gopal Subramanium, Sr. Adv.
Ms. Nandini Gore, Adv.
Mr. Gaurav Agrawal, Sr. Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Arjun Singh Surjewala, Adv.
Ms. Gauri Subramanium, Adv.
Mr. Akarsh Sharma, Adv.
Ms. Simran Kaur, Adv.
Mr. Rohan Sharma, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. Arjun Singh Gautam, Adv.
Ms. Ambika, Adv.
Ms. Unnimaya, Adv.
Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Mr. Jayavardhan Singh, Adv.
Mr. Joel George, Adv.
Mr. Siddhant Juyal, Adv.
Mr. Raghav Kohli, Adv.
Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv.
Ms. Roserin Jerald, Adv.
Mr. Utkarsh Krishna, Adv.
Mr. Jagjeet Singh, Adv.
Ms. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv.
Ms. Sejal Jain, Adv.
Mr. Nakul Patwardhan, Adv.
M/S. Karanjawala & Co., AOR
Mr. Purushottam Sharma Tripathi, AOR
Mr. Vishal Arun, AOR
Mr. Siddhartha Chowdhury, AOR
M/S. Lawyer S Knit & Co, AOR
Mr. S. Udaya Kumar Sagar, Adv.
Mr. Ravinder Singh, Adv.
Mr. Mukul Rohatgi, Sr. Adv. (I.A. No. 6068/2020)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pankaj Sawant, Sr. Adv.
Mr. Ammar A. Faizullabhoy, Adv.
16
Mr. Sameer Parekh, Adv.
Mr. Abeezar E. Faizullabhoy, Adv.
Mr. D.p. Mohanty, Adv.
Ms. Ranjeeta Rohatgi, Adv.
Mr. Murtaza Kachwalla, Adv.
Mr. Moinuddin Algaus Shaikh, Adv.
Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv.
Ms. Ruchi Krishna Chauhan, Adv.
Ms. Akshita Dogra, Adv.
Mr. Siddharth Samaiya, Adv.
Mr. Akhil Shresth, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv.
Mr. Mustafa Maimoon, Adv.
Mr. Aliasgar Najmi, Adv.
Mr. Shyam Divan, Sr. Adv. (I.A. No.4721/2020)
Mr. Hatim Batterywala, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. E.r. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv.
Mr. Abhishek Baid, Adv.
Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv.
Mr. Abhishek Thakral, Adv.
Ms. Apurba Pattanayak, Adv.
Mr. Mohit Bafna, Adv.
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv.
Ms. Suvasita Chopra, Adv.
Mr. Ravindra Kumar, Adv.
M/S. Parekh & Co., AOR
M/S. S. Narain & Co., AOR
Dr. Abhishek M. Singhvi, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. L. Nidhiram Sharma, Adv.
Mr. Aditya Dhingra, Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv.
Ms. Nivedita Sudheer, Adv.
Mr. R. P. Gupta, AOR
Mr. Sachin Dhingiya, Adv.
Mr. Ashish Kumar Bokadia, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. K.M.nataraj, A.S.G.
17
Mr. Vikramjit Banerjee, A.S.G.
Mr. Ankur Talwar, Adv.
Mr. Rajat Nair, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Aman Mehta, Adv.
Ms. Astha Singh, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Digvijay Dam, Adv.
Ms. Prerna Dhall, Adv.
Ms. Mrigna Shekhar, Adv.
Dr. N. Visakamurthy, AOR
Mr. G. S. Makker,(aor), Adv.
Mr. Tushar Mehta, Solicitor General
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Ms. Astha Singh, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Digvijay Dam, Adv.
Ms. Prerna Dhal, Adv.
Mr. Mrigna Shekhar, Adv.
Ms. Madhulika Upadhyay, AOR
Mr. Javed Shaikh, Adv.
Mr. Syed Ahmed Saud, Adv.
Mr. Mohd. Parvez Dabas, Adv.
Mr. Daanish Ahmed Syed, Adv.
Mr. Uzmi Jameel Husain, Adv.
Mr. Mohd. Shahib, Adv.
Mr. Seemab Qayyum, Adv.
Mr. Mohammad Aadil Khan, Adv.
M/s Shakil Ahmad Syed, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. Aniruddha Joshi, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Ms. Sushmita Pandey, Adv.
Ms. Arunima Das, Adv.
Mr. Ashwin Hirulkar, Adv.
Ms. Kunika Bansal, Adv.
Ms. Chitransha Singh Sikarwar, Adv.
Mr. Harsh, Adv.
18
Mr. Harshavardhan V. Ghadge, Adv.
Ms. Jagruti, Adv.
Ms. Hemantika Wahi, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. M. R. Shamshad, Sr. Adv.
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Hasan Raza Khan, Adv.
Mr. Arijit Sarkar, Adv.
Ms. Madiha Pagarkar, Adv.
Mr. C. K. Sasi, AOR
Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv.
Mr. Sravan Kumar Karanam, AOR
Mr. Kumar Abhishek, Adv.
Mr. P. Venkatraju, Adv.
Ms. G. Sushmita, Adv.
Ms. M. Harshini, Adv.
Mr. Santosh Kumar Yadav, Adv.
Ms. G. Indira, AOR
Ms. Swati Ghildiyal, AOR
Ms. Apoorva Anand, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Juzer Shakir, Adv.
Ms. Shachi Udeshi, Adv.
Mr. Dharav Shah, Adv.
Ms. Apoorva Kaushik, Adv.
Mr. Shubham Saini, Adv.
Mr. Uday Mathur, Adv.
Mr. Nidhiram Sharma, Adv.
Mr. Aditya Dhingra, Adv.
Mr. Pranaya Goyal, AOR
Mr. Gopal Subramanium, Sr. Adv.
Ms. Nandini Gore, Adv.
Mr. Gaurav Agrawal, Sr. Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Arjun Singh Surjewala, Adv.
Ms. Gauri Subramanium, Adv.
Mr. Akarsh Sharma, Adv.
Ms. Simran Kaur, Adv.
Mr. Rohan Sharma, Adv.
19
Mr. Kartik Bhatnagar, Adv.
Mr. Arjun Singh Gautam, Adv.
Ms. Ambika, Adv.
Ms. Unnimaya, Adv.
Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Mr. Jayavardhan Singh, Adv.
Mr. Joel George, Adv.
Mr. Siddhant Juyal, Adv.
Mr. Raghav Kohli, Adv.
Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv.
Ms. Roserin Jerald, Adv.
Mr. Utkarsh Krishna, Adv.
Mr. Jagjeet Singh, Adv.
Ms. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv.
Ms. Sejal Jain, Adv.
Mr. Nakul Patwardhan, Adv.
M/S. Karanjawala & Co., AOR
Mr. K. V. Muthu Kumar, AOR
Ms. Sarita Kanwar, Adv.
Mr. P Bharat Kumar, Adv.
Mr. Mvs Anil Kumar Rajagiri, Adv.
Mr. V. K. Biju, AOR
Mr. Atul Tripathi, Adv.
Ms. Anjali Mishra, Adv.
Ms. Kumari Nidhi Tripathi, Adv.
Ms. Sneha Kalita, AOR
Dr. K S Bhati, Adv.
Mr. Ayush Yashaswi, Adv.
Ms. Shubhra Rai, Adv.
Mr. Md. Nizamuddin Pasha, Adv.
Ms. Ranjeeta Rohatgi, AOR
Mr. Mushtaq Salim, Adv.
Mr. Sidharth Kaushik, Adv.
Mr. Arif Ali, Adv.
Ms. Shrika Gautam, Adv.
Mr. Yuvraj Kashyap, Adv.
Mr. Shadan Farasat, Sr. Adv.
Mr. Harshit Anand, Adv.
Mr. Kaustubh Chaturvedi, Adv.
Mr. Yashwant Singh, AOR
Mr. Pradeep Kumar Rai, Sr. Adv.
Ms. Modoyia Kayina, Adv.
Ms. Farhat Naim, Adv.
20
Mr. Vinay Kumar Rai, Adv.
Mrs. Rajshree Rai, Adv.
Mr. Shreyansh Singh, Adv.
Mr. Ranjeet Kumar, Adv.
Mr. Devi Prasad Semwal, Adv.
Mr. Virendra Singh, Adv.
Ms. Shaiffy Arora, Adv.
Ms. Shweta, Adv.
M/S R And R Law Associates, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. Venkata Raghuvamsy D., AOR
Mr. Santosh Kumar, Adv.
Mr. Praneet Pranav, Adv, Adv.
Mr. Chandrashekhar Chakalabbi, Adv
Mr. Alabhya Dhamija, Adv
Mr. Venkat Mani Tripathi, Adv
Mr. Pankaj Singhal, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Yasir Saifi, Adv.
Mr. Gobind Kumar, Adv.
Mr. Arijeet Shukla, Adv.
Mr. Yashraj Bundela, Adv.
Mr. Uday Bedi,, Adv.
Ms. Varisha Sharma,, Adv.
Ms. Smiksha Singhroha,, Adv.
Ms. Shivani Agarwal,, Adv.
Mr. Varun Kumar, Adv.
Ms. Manju Jetley, AOR
Mr. Lakshmi Raman Singh, AOR
Mr. R. Krishnaraj, Adv.
Mr. Rk Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Tom Joseph, AOR
Mr. Varun Varma, Adv.
Mr. Jatin Malik, Adv.
Mr. T. Hari Hara Sudhan, AOR
Mr. Swadesh Bansal, Adv.
Mr. Shray Sashank, Adv.
Ms. Susmita Singh, Adv.
Mr. Dilip Shukla, Adv.
Mr. Sarthak Upadhyaya, Adv.
Mr. Manaj Sarkar, Adv.
Mr. Chandril Chattopadhyay, Adv.
Mr. Aakash Choudhary, Adv.
Ms. Himali Choudhary, Adv.
21
Mrs. Rekha Pandey, AOR
Mr. K. Radhakrishnan, Sr. Adv.
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharma, AOR
Mr. C. Kranthi Kumar, Adv.
Mr. Alekshendra Sharma, Adv.
Mr. Deepankar Kumar, Adv.
Mr. Vikash Chandra Shukla , AOR
Mr. Mukul Rohatgi, Sr. Adv. (I.A. No. 6068/2020)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pankaj Sawant, Sr. Adv.
Mr. Ammar A. Faizullabhoy, Adv.
Mr. Sameer Parekh, Adv.
Mr. Abeezar E. Faizullabhoy, Adv.
Mr. D.p. Mohanty, Adv.
Ms. Ranjeeta Rohatgi, Adv.
Mr. Murtaza Kachwalla, Adv.
Mr. Moinuddin Algaus Shaikh, Adv.
Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv.
Ms. Ruchi Krishna Chauhan, Adv.
Ms. Akshita Dogra, Adv.
Mr. Siddharth Samaiya, Adv.
Mr. Akhil Shresth, Adv.
Mr. Raghav Agrawal, Adv.
Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv.
Mr. Mustafa Maimoon, Adv.
Mr. Aliasgar Najmi, Adv.
Mr. Shyam Divan, Sr. Adv. (I.A. No. 4721/2020)
Mr. Hatim Batterywala, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. E.r. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv.
Mr. Abhishek Baid, Adv.
Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv.
Mr. Abhishek Thakral, Adv.
Ms. Apurba Pattanayak, Adv.
Mr. Mohit Bafna, Adv.
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv.
Ms. Suvasita Chopra, Adv.
Mr. Ravindra Kumar, Adv.
M/S. Parekh & Co., AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. M. R. Shamshad, Sr. Adv.
22
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Hasan Raza Khan, Adv.
Mr. Arijit Sarkar, Adv.
Ms. Madiha Pagarkar, Adv.
Mr. J. Sai Deepak, Sr. Adv.
Mr. Mayank Singh, Adv.
Mr. Hitesh Kumar Yadav, Adv.
Mr. Mudit Bansal, Adv.
Mr. Girraj Singh Yadav, Adv.
Mr. Yadav Narender Singh, AOR
Ms. Fauzia Shakil, Adv.
Mr. Farrukh Rasheed, AOR
Ms. Savita Singh, AOR
Mr. Sujeet Kumar, Adv.
Ms. Chandni Kumari, Adv.
Mr. Vivek Sharma, AOR
Dr. Vijay Kumar Sharma, Adv.
Ms. Aditi Tripathi , AOR
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Praneet Pranav, Adv.
Mr. Amit Mishra, Adv.
Mr. Amit Sharma, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Raghu Vamsy Dasika, Adv.
Ms. Sindoora Vnl, Adv.
Mr. V.c. Shukla, Adv.
Mr. Aishvary Vikram, Adv.
Mr. Ajay Awasthi, Adv.
Mr. Aditya Kashyap, Adv.
Ms. Mitakshara Goyal, Adv.
Mr. Mohd. Yasir, Adv.
Mr. Rishikesh Haridas, Adv.
Ms. Purima Malik, Adv.
Mr. Siddharth Relan, Adv.
Mr. Ashutosh Mishra, Adv.
Mr. Lakshya Siddheshwar Pandey, Adv.
Ms. Isha Barshiliya, Adv.
Ms. Ishika Baheti, Adv.
Mr. Thithiksha Padmam, Adv.
Mr. Anchit Singla, Adv.
Ms. Astha Singh, Adv.
Mr. Devesh Mohan, Adv.
Ms. Himadri Haksar, Adv.
Ms. Shruti Verma, Adv.
23
Mr. R. C. Kaushik, AOR
Mr. Preet Pal Singh, AOR
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Rohan Thawani, Adv.
Ms. Pooja Dhar, AOR
Ms. Divya Jyoti Singh, AOR
Mr. Jaideep Gupta, Sr. Adv.
Mr. P.V. Surendra Nath, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv.
Ms. Sampriti Baksi, Adv.
Ms. Rishi Agrawal, Adv.
Mr. Sawan Kumar Shukla, Adv.
Mr. E. Keerthi Priyan, Adv.
Mr. Kumar Shivam, AOR
Mr. Shresth Gautam, Adv.
Mr. Sameer Ranjan, Adv.
Mr. Rajarshi Singh, Adv.
Mr. Giri Prasad, Adv.
Ms. Purnima Malik, Adv.
Mr. Mahesh Rathore, Adv.
Mr. Shripal Upadhyay, Adv.
Mr. Kartikya Mudgal, Adv.
Mr. Rajatdeep Sharma, Adv.
Mr. Aman Saini, Adv.
Mr. Kapil Kumar Sharma, Adv.
Mr. Alok Prabhat, Adv.
Mr. Himanshu Chugh, Adv.
Mr. Saket Singh, Adv.
Mr. Ramesh Kumar Mishra, Adv.
Mr. Sri Harsha Peechara, Adv.
Mr. Kumar Muralidhar, Adv.
Mr. Krishna Kumar Singh, AOR
Mr. Arun Kanwa, Adv.
Mr. Gautam Barnwal, Adv.
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Manu Nair, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Bhavik Lalan, Adv.
Mr. Neelabh Shreesh, Adv.
Mr. Manik Sachdeva, Adv.
24
Ms. Riya Basu, Adv.
Mr. Aryan Roy, Adv.
Mr. Saurabh Gupta, Adv.
Ms. Samridhi Shukla, Adv.
Ms. Zubia Rehan, Adv.
Ms. Aalokaa Verma, Adv.
Mr. Avinash Mathews, Adv.
Ms. Umang Motiyani, Adv.
Ms. Nandini Kaushik, Adv.
Ms. Nitya Jain, Adv.
Mr. Ashok Dedhia, Adv.
Mr. S. S. Shroff, AOR
Mr. Jaideep Gupta, Sr. Adv.
Mr. P.v. Surendra Nath, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv.
Ms. Sampriti Baksi, Adv.
Ms. Rishi Agrawal, Adv.
Mr. Sawan Kumar Shukla, Adv.
Mr. E. Keerthi Priyan, Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Ms. Aarthi Rajan, AOR
Mr. Arvind Srevatsa, Adv.
Ms. Abhilasha Shrawat, Adv.
Mr. Kartik Malhotra, Adv.
Mr. Amar Kumar, Adv.
Mr. Vishal Sinha, Adv.
Mr. Tushar Shrivastava, Adv.
Mr. Siddharth Venugopal, Adv.
Mr. Aayushman Aggarwal, Adv.
Mr. Pradyut Kashyap, Adv.
Ms. Trisha Chandran, Adv.
Ms. Smruthi Gangadhar, Adv.
Mr. Madhav Gupta, Adv.
Mr. Shrutanjaya Bhardwaj, Adv.
Ms. Aditi Gupta, Adv.
Ms. Bharti Tyagi, AOR
Mr. Vikash Kumar, Adv.
Mr. Tarun Bhati, Adv.
Mr. D K Singh, Adv.
Mr. P.S. Baghel, Sr. Adv.
Mr. Ajay Kumar Singh, AOR
Mr. Yatharth Singh, Adv.
25
Mr. Vikash Kumar Singh, Adv.
Mr. Divyansh Singh, Adv.
Ms. Shrishti Gautam, Adv.
Mr. Maninder Dubey, Adv.
Mr. Chandan Kumar Singh, Adv.
Mr. Shanti Swaroop Singh, Adv.
Mr. Rishesh Sikarwar, Adv.
Mr. Shailendra P. Singh, Adv.
Mr. Kailash Prashad Pandey, AOR
Mr. B.k.mishra Sr.advocate, Adv.
Mr. S.l.upadhayaya Sr.advocate, Adv.
Mr. V.k.kanna Sr.advocte, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Narendra Pal Sharma, Adv.
Ms. Shreya Jha, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Manisha Chawla, Adv.
Ms. Asmita Mishra, Adv.
Ms. Charanjeet Sidhu, Adv.
Ms. Laveena Tak, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Mr. Devendra Kumar Mishra, Adv.
Mr. Anupam Kumar, Adv.
Mr. Raghavendra Prtap Singh, Adv.
Mr. Varun Varma, Adv.
Mr. Jatin Malik, Adv.
Mr. Shubham Rajhans, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Mr. Desh Pal Singh, Adv.
Mr. Dilip Kumar, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. Dinesh Kumar Yadav, Adv.
Ms. Shweta Banerjee, Adv.
Ms. Seema Yadav, Adv.
Ms. Rashmi Singhania, AOR
Mr. Sarad Kumar Singhania, Adv.
Mr. Navneet Kumar, Adv.
Ms. Himadri Haskar, Adv.
Mr. Vivek Jain, AOR
Ms. Suchitra Kumbhat, Adv.
Mr. Akshay Malhotra, Adv.
Mr. Sadiq Noor, Adv.
Mr. Rohit H Nair, Adv.
Ms. Benila Bm, Adv.
Mr. Angad Pathak, Adv.
26
Mr. Atulesh Kumar, AOR
Mr. Uday Narayan Ray, Adv.
Mr. S. Sriram, Sr. Adv.
Ms. Divya Roy, AOR
Mr. Rahul G. Tanwani, Adv.
Mr. Yashraj Singh Bundela, Adv.
Ms. Priyanka Das, Adv.
Mr. Akshay Nagarajan, Adv.
Mr. Alabhya Dhamija, Adv.
Mr. Shreyas Reddy P., Adv.
Ms. Amrutha Bopuddi, Adv.
Mr. Saaketh Kasibhatla, Adv.
Mr. Vinay Krishna Kodali, Adv.
Mr. Sai Saran Chodisetty, Adv.
Mr. Sri Krishna Reddy M, Adv.
Mr. Kartik Brundavan, Adv.
Mr. Dharun Lakshman, Adv.
Ms. Laya Venkataraman, Adv.
Ms. Sansriti Pathak, AOR
Mr. Shyam Divan, Sr. Adv.
Ms. Tanvi Dubey, AOR
Mr. Yash Dubey, Adv.
Mr. Rongon Chaudhary, Adv.
Ms. Shrishti Agarwal, Adv.
Mr. Mekala Ganesh Kumar Reddy, Adv.
Mr. Padmaja Tarigopula, Adv.
Mr. Suryam Gannavarapu, Adv.
Mr. Masalegar Hidayathulla, Adv.
Mr. Shaik Salman Shanawaz, Adv.
Mr. Shaik Shoaib Nawaz, Adv.
Mr. Alabhya Dhamija, AOR
Mr. Tadimalla Bhaskar Gowtham, Adv.
Mr. Ramesh Allanki, Adv.
Mr. Subodh Patil, Adv.
Mr. Santosh Kumar, Adv.
Ms. Mahima Pandey, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Vivek Kumar Pandey, Adv.
Ms. Bhavya Tyagi, Adv.
Mr. Yashraj Singh Bundela, Adv.
Ms. Aruna Gupta, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Mr. Praveen Kumar Sharma, Adv.
Ms. Shriya Gilhotra, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Shreevardhan Dhoot, Adv.
27
Mr. Surya Pratap Tyagi, Adv.
Mr. Ankit Banati, Adv.
Mr. Yuganshu Sharma, Adv.
Mr. Rushabh Vidyarthi, Adv.
Mr. Shreeyash U Lalit, Adv.
Mr. Sidharth Luthra, Sr. Adv.
Mr. Nitin Saluja, AOR
Ms. Nimisha Menon, Adv.
Mr. Samarth Luthra, Adv.
Mr. Manas Agrawal, Adv.
Ms. Kamakshi Gupta, Adv.
Ms. Anusha Soni, Adv.
Ms. Pranya Madan, Adv.
Ms. Yamini Rizvi, Adv.
Ms. Nandini Chauhan, Adv.
Ms. Indira Jaising, Sr. Adv.
Mr. Mohan Katarki, Sr. Adv.
Mr. Prashant Padmanabhan, AOR
Mr. Paras Nath Singh, Adv.
Mr. Sadeeq Ur Rahman, Adv.
Mr. Gopal Subramanium, Sr. Adv.
Ms. Nandini Gore, Adv.
Mr. Gaurav Agrawal, Sr. Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Arjun Singh Surjewala, Adv.
Ms. Gauri Subramanium, Adv.
Mr. Akarsh Sharma, Adv.
Ms. Simran Kaur, Adv.
Mr. Rohan Sharma, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. Arjun Singh Gautam, Adv.
Ms. Ambika, Adv.
Ms. Unnimaya, Adv.
Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Mr. Jayavardhan Singh, Adv.
Mr. Joel George, Adv.
Mr. Siddhant Juyal, Adv.
Mr. Raghav Kohli, Adv.
Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv.
Ms. Roserin Jerald, Adv.
Mr. Utkarsh Krishna, Adv.
Mr. Jagjeet Singh, Adv.
Ms. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv.
Ms. Sejal Jain, Adv.
28
Mr. Nakul Patwardhan, Adv.
M/S. Karanjawala & Co., AOR
Mr. B. Arvind Srevatsa, Adv.
Ms. Nithyashree Rajagopal, Adv.
Mr. M.V. Vikram Raj, Adv.
Mr. M.V. Arjun Ram, Adv.
Mr. A. Karthik, AOR
Mr. Sanjeev Kumar Aggarwal, Adv.
Mr. Mohit Kumar Gupta, Adv.
Mr. Abhishek Krishna, Adv.
Mr. Dharma Datta Verma, Adv.
Ms. Eliza Gupta, Adv.
Mr. Amir Yadav, Adv.
Mr. Sanjeev Kumar, AOR
Mr. Talha Abdul Rahman, AOR
Mr. Venkita Subramoniam T.r, AOR
Ms. Praseena Elizabeth Joseph, AOR
Ms. Shraddha Deshmukh, AOR
Mr. Sanchit Singh, Adv.
Mr. Sarthak Gupta, Adv.
Mr. Kaustubh Khanna, Adv.
Mr. Kamal M. Mehta, Sr. Adv.
Mr. Nimish M. Kapadia, Adv.
Mr. Harshit Khanduja, Adv.
Mr. Rushabh N. Kapadia, Adv.
Ms. Sujal Gupta, Adv.
Mr. Vasu Pandit, Adv.
Ms. Neha Mehta Satija, AOR
Mr. Varun Sharma, Adv.
Ms. Resmitha R. Chandran, AOR
Mr. Nachiketa Joshi, Sr. Adv.
Mr. Suvidutt M.s., AOR
Ms. Deepika Singh, Adv.
Ms. Disha Puri, Adv.
Mr. Rishesh Sikarwar, Adv.
Mr. Sai Shashank, Adv.
Ms. Ruchil Raj, Adv.
Mr. Pankaj Singhal, Adv.
Mr. Bhaskar Bhushan, Adv.
Mr. Ayush Anand, Adv.
Mr. Alabhya Dhamija, Adv.
Ms. Mahima Pandey, Adv.
Mr. Aditya Kashyap, Adv.
Mr. Vijay Hansaria, Sr. Adv.
29
Ms. Nandini Rai, Adv.
Mr. Aashay Shukla, Adv.
Ms. Srija Choudhury, AOR
Mr. Kailas Bajirao Autade, AOR
Mr. Onkar Singh, Adv.
Ms. Anamika Mishra, Adv.
Ms. Pragati Katiyar, Adv.
Ms. Avni Singh, Adv.
Ms. Divya Prabha Singh, AOR
For Intervenor:
Mr. Jayesh K. Unnikrishnan, AOR
Ms. Sasmita Tripathy, Adv.
Mr. Ashish Kumar Rai, Adv.
Ms. Smriti Parija, Adv.
Ms. Gitanjali Tripathy, Adv.
Ms. Gautami Budhapriya, Adv.
Mr. Vivek Kumar, Adv.
Mr. Swaraj S.A., Adv.
Mr. Dawneesh Shaktivats, AOR
Mr. Harsha Gollamudi, Adv.
Mohd. Yasin, Adv.
Mr. Aman Sabir Saifi, Adv.
Mr. Rajat Barnwal, Adv.
Ms. Himanshi Mehta, Adv.
Mr. Pritam Singh, Adv.
Mr. Rajiv Agnihotri, Adv.
Mr. Shishupal Singh, Adv.
Mr. Pawankumar Saxena, Adv.
Mr. Hemant Kumar Bhargava, Adv.
Ms. Prema Kumari Gupta, Adv.
Mr. Charan Dass, Adv.
Mr. Umesh Kumar Shukla, Adv.
Mr. Ankit Bhatnagar, Adv.
Mr. Dhruv Shankar Mishra, AOR
Mr. P.V. Dinesh, Sr. Adv.
Ms. Anna Oommen, Adv,
Ms. Sumita Hazarika, AOR
In IA No.94861/2026 Dr. Alex Joseph, AOR
Mr. Mayank Dwivedi, Adv.
Ms. Dhruvi Sikarwar, Adv.
Ms. Albina Sebastian, Adv.
Ms. Supriya Verma, Adv.
Ms. Deepa Joseph, Adv.
In IA No.78583/26 Mr. Sanjay Hegde, Sr. Adv.
Mr. Anas Tanwir, AOR
30
Mr. Shwetank Sailakwal, Adv.
Mr. Ankit Tiwari, Adv.
Mr. Ebad Ur Rahman, Adv.
Mr. Masoom Raj Singh, Adv.
Mr. Ashish Kumar, Adv.
Mr. Zainab Shaikh, Adv.
Mr. Tanay Hegde, Adv.
Ms. Farah Hashmi, Adv.
Mr. Fakhre Alam, Adv.
Mr. Zaid Raza, Adv.
Mr. Mayank Suryan, Adv.
Mr. Abhinanda Bhuyan, Adv.
Mohd. Asif Abbas, Adv.
Mr. Kashif Jamal, Adv.
Mr. Chandan Goswami, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 17.04.2026 for further hearing.
(NITIN TALREJA) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 31