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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(6)(b) in Uttarakhand Ropeways Act, 2014

(b)save as aforesaid, the license granted under section 10 shall remain in full force and the purchaser shall be deemed to be the promoter: