Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Bihar - Subsection Section 18(2)(e) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012 (e)Members of the Vigilance Committee may decide to form a group for supervision of various developmental works, schemes and other activities.