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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 4 in THE PAYMENT OF GRATUITY (AMENDMENT) ACT, 2018

4. In section 4 of the principal Act, in sub-section (3), for the words "ten lakh rupees", the words "such amount as may be notified by the Central Government from time to time" shall be substituted.