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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1)(b) in The M.P. Panchayat Nirvachan Niyam, 1995

(b)in case of Sarpanch of a Gram Panchayat [Rs. 500/-] [Substituted by Notification No. F.1-40-XXII-P-2, dated 10-4-2002 for 'Rs. 200/-'.]