Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(i) in West Bengal Advocates Welfare Corporation Act, 2012 (i)to do with the prior approval of the State Government, all other things to facilitate the proper carrying on of the business and the functions of the Corporation.
