Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Kerala - Subsection Section 63(12) in Kerala University Act, 1969 (12)The educational agency, if any, and the governing body 01 the managing council, as the case may be, of the private college shall have access to the accounts maintained by the University in respect of the private college under sub-section (11).
