Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 231] [Entire Act] State of Uttar Pradesh - Subsection Section 231(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)The removal shall be made by notification in the Gazette and shall become effective from the date of publication of such notification.
