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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2)(iii) in The Jammu and Kashmir Saffron Act, 2007

(iii)the form of registration under section 6 or section 7 and of cancellation of such registration as provided under section 8;