Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(b) in The Orissa Court-fees (Amendment) Act, 1939 (b)in the third column -(i)for the words "eight annas" the words "one rupee" shall be substituted;(ii)for the words "two rupees" the words "four rupees" shall be substituted.
