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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(b) in The Orissa Labour Welfare Fund Act, 1996

(b)for each complete month or part thereof thereafter, at one and half per centum of that amount during the time he continues to make default in the payment of that amount.