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[Cites 0, Cited by 0] [Section 64C] [Entire Act]

Union of India - Subsection

Section 64C(1) in The Prevention of Food Adulteration Rules, 1955

(1)For the purpose of the standards specified in Appendix B, the "Carry Over" principle applies to the presence of additives such as colours, flavouring agents, antioxidants, anti-caking agents, emulsifying and stabilizing agents and preservative in food, as a result of the use of raw material or other ingredients in which these additives were used. The presence of contaminants is not covered by this purpose.