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Supreme Court - Daily Orders

Ambalavanar Trust Board Tr.Trustee vs K.Thirunavukkarasu Mudaliyar on 17 October, 2016

Bench: Chief Justice, D.Y. Chandrachud, L.Nageswara Rao

     ITEM NO.3                             COURT NO.1                     SECTION XII

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 3/2016 in Civil Appeal                No(s).   8075/2010

     AMBALAVANAR TRUST BOARD TR.TRUSTEE                                     Appellant(s)

                                                     VERSUS

     K.THIRUNAVUKKARASU MUDALIYAR                                           Respondent(s)
     (for early hearing and office report)

     Date : 17/10/2016 This application was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE L.NAGESWARA RAO

     For Appellant(s)               Mr. Bhargava V. Desai,Adv.
                                    Ms. Akriti Dewan, adv.


     For Respondent(s)               Mr.   Kailash Pandey, Adv.
                                     Mr.   Ranejet Singh, Adv.
                                     Mr.   K. V. Sreekumar,Adv.
                                     Mr.   T.A.Sudarshan, Adv.

                                     Mr.   S.Nanda Kumar, Adv.
                                     Mr.   Parivesh Singh, Adv.
                                     Mr.   P.Srinivasan, Adv.
                                     Mr.   Prateer Gupta, Adv.
                                     Mr.   Naresh Kumar,Adv.

                                     Mr. T. Harish Kumar,Adv.

                                     Ms. G. Indira,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard.

We do not see any merit in I.A. No. 3 of 2016 (Application for early hearing), which is hereby dismissed.

Signature Not Verified

Digitally signed by
SHASHI SAREEN
Date: 2016.10.18
16:54:42 IST
Reason:




     (Shashi Sareen)                                                       (Veena Khera)
       AR-cum-PS                                                           Court Master