Supreme Court - Daily Orders
Ambalavanar Trust Board Tr.Trustee vs K.Thirunavukkarasu Mudaliyar on 17 October, 2016
Bench: Chief Justice, D.Y. Chandrachud, L.Nageswara Rao
ITEM NO.3 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2016 in Civil Appeal No(s). 8075/2010
AMBALAVANAR TRUST BOARD TR.TRUSTEE Appellant(s)
VERSUS
K.THIRUNAVUKKARASU MUDALIYAR Respondent(s)
(for early hearing and office report)
Date : 17/10/2016 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE L.NAGESWARA RAO
For Appellant(s) Mr. Bhargava V. Desai,Adv.
Ms. Akriti Dewan, adv.
For Respondent(s) Mr. Kailash Pandey, Adv.
Mr. Ranejet Singh, Adv.
Mr. K. V. Sreekumar,Adv.
Mr. T.A.Sudarshan, Adv.
Mr. S.Nanda Kumar, Adv.
Mr. Parivesh Singh, Adv.
Mr. P.Srinivasan, Adv.
Mr. Prateer Gupta, Adv.
Mr. Naresh Kumar,Adv.
Mr. T. Harish Kumar,Adv.
Ms. G. Indira,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any merit in I.A. No. 3 of 2016 (Application for early hearing), which is hereby dismissed.
Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2016.10.18 16:54:42 IST Reason: (Shashi Sareen) (Veena Khera) AR-cum-PS Court Master