Section 7 in The West Bengal Additional Tax and One-Time Tax On Motor Vehicles (Amendment) Act, 2012
7. Amendment of section 21
. - In sub-section (1) of section 21 of the principal Act, for the words, figures, letters and brackets "or sub-section (2) of section 9BA", the words, figures. letters and brackets "or sub-section (2) of section 9BA or under sub-section (4), or sub-section (5), of section 9BB" shall be substituted.
