Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 330] [Entire Act] State of Maharashtra - Subsection Section 330(c) in The Mumbai Municipal Corporation Act, 1888 (c)cause such lamps to be lighted by means of oil, gas, electricity or such other light as the corporation shall from time to time determine; and may-
