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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Himachal Pradesh - Subsection

Section 36(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(1)Chairman or any non-official member of the Committee may resign his office at any time, in writing addressed to the Chairman of the Board and the seat of such Chairman or non-official member shall become vacant on the date of acceptance of his resignation.