Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Goa - Subsection Section 3(1) in The Goa, Housing Board Act, 1968 (1)On and from the appointed day, there shall be established a Board to be called the Goa [* * *] [The words 'Daman & Diu' omitted by Amendment Act 32 of 2001.] Housing Board.
