Bombay High Court
Shri. Gopal M. Shetty And Ors vs Municipal Corporation And Anr on 7 January, 2020
Author: Virendrasingh Gyansingh Bisht
Bench: Virendrasingh Gyansingh Bisht
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
IA/1/2019
In
FA/938/1992
Shri. Gopal M. Shetty And Ors. ....Petitioner
V/S
Municipal Corporation And Anr. ....Respondent
Ms.Prachi Khandge i/b M P Vashi Associates For Appellant Ms.Oorja Dhond for MCGM CORAM : VIRENDRASINGH GYANSINGH BISHT, J DATE : 7th January, 2020 P.C. :
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