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Bombay High Court

Shri. Gopal M. Shetty And Ors vs Municipal Corporation And Anr on 7 January, 2020

Author: Virendrasingh Gyansingh Bisht

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                                IA/1/2019
                                    In
                               FA/938/1992

 Shri. Gopal M. Shetty And Ors.                          ....Petitioner
             V/S
 Municipal Corporation And Anr.                       ....Respondent

Ms.Prachi Khandge i/b M P Vashi Associates For Appellant Ms.Oorja Dhond for MCGM CORAM : VIRENDRASINGH GYANSINGH BISHT, J DATE : 7th January, 2020 P.C. :

Stand over to 14/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/01/2020 ::: Downloaded on - 08/01/2020 03:38:51 :::