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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(a) in The Shree Somnath Sanskrit University Act, 2005

(a)To recommend a panel of three suitable persons for the appointment of the Vice-Chancellor the State Government shall constitute a Committee consisting of three members, out of whom,-
(i)one shall be nominated by the Chancellor who shall be an expert from academics in the field of Indology;
(ii)one shall be the scholar in the field of Sanskrit and ancient literature nominated by the Vice-Chancellor of the Universities established by law in the State;
(iii)one shall be an expert in the field of Sanskrit and its literature nominated by the Executive Council and the Academic Council jointly in such manner as may be prescribed by the Regulations.