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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(4)(b) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(b)in the case of an unauthorised occupant, any person claiming under him or found in occupation of the building.