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[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

Nagpur Province - Subsection

Section 269(1)(a) in The City of Nagpur Corporation Act, 1948

(a)make any vault, grave or interment within any wall, or underneath any passage, porch, portico, plinth or verandah, or any place of worship; or