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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Tamilnadu - Subsection

Section 89(C) in Tamil Nadu Educational Rules

(C)Special Fees. - Besides the ordinary fees, special fees may be levied in all institutions from pupils attending classes in subjects not included in the ordinary curriculum or for the use of the library or the reading room or for any other special convenience.