Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(7) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(7)Every exit including the additional special exits referred to in sub-rule (6) shall be indicated by a board on which shall be painted in large and legible letters the word "Exit" and its equivalent in Tamil or Telugu.