Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(2) in The Rajasthan Sales Tax Act, 1994 (2)Every dealer who has been registered under sub-section (1) shall, so long as his registration remains in force, he liable to pay tax under this act, irrespective of his turnover.
