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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(1)(iv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(iv)create awareness about identification and reporting of crimes against children such as drug abuse, trafficking, child sexual abuse and exploitation including child marriage, and other aspects of violence against children;