Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 80] [Entire Act] State of Rajasthan - Subsection Section 80(3) in The Rajasthan Sales Tax Act, 1994 (3)The system of transit pass as provided in sub-sections (1) and (2) shall come into force from such date and at such check-post as may be notified by the Commissioner from time to time.
