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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(2)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(b)have any power, function or responsibility for providing water-supply or sewerage service for that area or undertake or require any construction or other work in connection therewith except as otherwise provided in this Act;