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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4) in Uttar Pradesh State Universities Act, 1973

(4)The State Government may, by notification in the Gazette -
(a)increase the area of a University;
(b)diminish the area of a University; or
(c)alter the name of a University :
Provided that no such notification shall be issued except with the previous approval by resolution, of both the Houses of the State Legislature.