Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Tripura - Subsection Section 115(l) in The Tripura Co-operative Societies Act, 1974 (l)such other purposes as the Government may, from time to time by notification in the official Gazette, declare to be improvement of productive purpose for the purpose of this Chapter.