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Punjab-Haryana High Court

The Punjab Mandi Board vs Nachhatter Singh And Ors on 23 August, 2017

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

             IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                             CHANDIGARH

                                            CWP No. 20564 of 2016
                                            Date of decision:23.08.2017


The Punjab Mandi Board, Faridkot
                                                              .......Petitioner(s)

                            Versus


Nachhatter Singh and others
                                                              ......Respondent(s)

CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA

Present:        Mr. Sanjeev Sharma, Advocate
                for the petitioner(s).

                Mr. Aseem Rai, Advocate
                for respondent No.1.

                            *****

RAJIV NARAIN RAINA,J.

For order see CWP No. 4088 of 2015 titled 'Municipal Corporation, Patiala through its Commissioner Vs. Presiding Officer, Labour Court, Patiala'.




23.08.2017                                         [RAJIV NARAIN RAINA]
joyti rani                                                 JUDGE


                     Whether speaking/reasoned:-       Yes

                     Whether reportable:-              No




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