Supreme Court - Daily Orders
Ganesh S/O Keshavrao Barapatre vs Reserve Bank Of India on 12 January, 2015
Bench: J. Chelameswar, Rohinton Fali Nariman
ITEM NO.35 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33474/2013
(Arising out of impugned final judgment and order dated 25/06/2013
in WP No. 222/2013 passed by the High Court Of Bombay At Nagpur)
GANESH S/O KESHAVRAO BARAPATRE Petitioner(s)
VERSUS
RESERVE BANK OF INDIA Respondent(s)
(with office report)
Date : 12/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Sudheer Voditel,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s) Mr. Jaideep Gupta,Sr.Adv.
Mr. Kuldeep S. Parihar,Adv.
Mr. H. S. Parihar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after four weeks.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.01.13 15:46:45 IST Reason: