Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(c) in The Kerala Shops and Commercial Establishments Act, 1960

(c)establishments under the Central or any State Government, local authorities, the Reserve Bank of India and cantonment authorities;