Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Andhra Pradesh - Subsection Section 37(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (1)All payments from municipal funds shall be paid by cash or cheque or bank transfer with reference to Cash/Bank Payment Voucher
